M/S Commercial Developers, ... vs Asif Shafi Mansuri And Others
2021 Latest Caselaw 2633 Bom

                                    1                938 CRA-78-19

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

              CIVIL REVISION APPLICATION NO. 78 OF 2019

M/s. Commercial Developers and Anr.                    ...Applicants

                       Versus

Asif s/o Shafi Mansuri and Ors.                        ...Respondents
                           .......
Mr.   Ashwini Kumar Deore, Advocate along with
Mr.   Amit A. Yadkikar, Advocate for Applicants
Mr.   V.D.Sapkal, Advocate instructed by
Mr.   S.R.Sapkal, Advocate for Respondent No. 1
Mr.   N.E.Deshmukh, Advocate for Respondent No. 6
                           .......


                        CORAM   :       R. G. AVACHAT, J.

DATE : 09-02-2021.

PER COURT :

01. Reserved for Judgment.

02. Interim relief to continue till pronouncement of

the Judgment.

[R.G.AVACHAT] JUDGE Dahibhate/-