Dinesh Kumar Agrawal vs Jayant B. Soni
2021 Latest Caselaw 2544 Bom

                                                         2-SJL6368-20INCOMSS312-20.DOC

                                                                                 Santosh
                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                     IN ITS COMMERCIAL DIVISION


                          SUMMONS FOR JUDGMENT (L) NO. 6368 OF 2020
                                           IN
                             COMM SUMMARY SUIT NO. 312 OF 2020

                   Dinesh Kumar Agrawal                                    ...Applicant
                   In the matter between
                   Dinesh Kumar Agrawal                                     ...Plaintiff
                                        Versus
                   Jayant B. Soni                                       ...Defendant


                   Mr. Girish Kedia, for the Plaintiff.
                   Mr. A. Narula, i/b Narula Jhangiani & Asso., for the
                         Defendant.


                                              CORAM:       N. J. JAMADAR, J.

DATED : 8th FEBRUARY, 2021 PC:-

1. Heard the learned Counsels for the parties.

2. Stand over to 12th February, 2021, for orders.

[N. J. JAMADAR, J.]

V. S.

Parekar Digitally signed by V. S. Parekar Date: 2021.02.08 17:54:39 +0530