Buzzworks Business Services Pvt. ... vs Jms Logistics Pvt. Ltd
2021 Latest Caselaw 2543 Bom

                                                        6-SJL3023-20AWIAL2623-20.DOC

                                                                               Santosh
                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                    IN ITS COMMERCIAL DIVISION


                          SUMMONS FOR JUDGMENT (L) NO. 3023 OF 2020
                                             WITH
                            INTERIM APPLICATION (L) NO. 2623 OF 2020
                                              IN
                            COMM SUMMARY SUIT (L) NO. 2622 OF 2020

                   Buzzworks Business Services Pvt. Ltd.                  ...Plaintiff
                                         Versus
                   JMS Logistics Pvt. Ltd.                              ...Defendant


                   Mr. Karl Tamboly, a/w Mutahar Khan, Dharmesh Joshi, i/b T.
                        D. Joshi & Asso., for the Plaintiff.
                   Mr. Ashish Kamat, a/w Suhail Shariff, Rinky Deb, Viswajeet
                        Deb & Neha Mhatre, i/b Sameer Sharif, for the
                        Defendant.


                                             CORAM:     N. J. JAMADAR, J.

DATED : 8th FEBRUARY, 2021 PC:-

1. Heard the learned Counsels for the parties.

2. At the request of Mr. Kamat, the learned Counsel for the

defendant, stand over to 16th February, 2021.

[N. J. JAMADAR, J.]

V. S.

Parekar Digitally signed by V. S. Parekar Date: 2021.02.08 17:54:41 +0530