Anubai Bahuuddeshiya Samajik ... vs The District Magistrate ...
2021 Latest Caselaw 2531 Bom

                                                                             criwp369.20.odt
                                              1

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     NAGPUR BENCH AT NAGPUR

                  CRIMINAL WRIT PETITION NO. 369/2020

PETITIONER :                Anubai Bahuuddeshiya Samajik Sanstha,
                            Borchandli, through its Secretary
                            Sau. Anubai Madhaorao Kuntawar,
                            Aged 60 years, Occ. Business,
                            Tah,. Mul, Dist. Chandrapur

                                        ...VERSUS...

RESPONDENT:                  The District Magistrate (Collector),
                              Gadchiroli, Tq. and Dist. Gadchiroli
----------------------------------------------------------------------------------------------
                 Shri A.A.Dhawas, Advocate for petitioner
                 Shri N.R.Patil, APP for respondent no.1
----------------------------------------------------------------------------------------------
                                        CORAM : SUNIL B. SHUKRE AND
                                                        AVINASH G. GHAROTE, JJ.

DATE : 08/02/2021.

ORAL JUDGMENT (PER : SUNIL B. SHUKRE, J.)

1] Heard learned counsel for the petitioner and learned

APP who appears by waiving notice for the respondent.

2] Rule. Rule made returnable forthwith. Heard finally by

consent of the learned Counsel for the parties.

3] This petition seeks limited prayer for issuing a direction

to the respondent to decide the application dated 08.06.2020.

criwp369.20.odt

4] Such being the prayer, this petition can be allowed and it

is allowed accordingly.

5] The respondent is directed to decide the application

dated 08.06.2020 in accordance with law, within a period of three

months from the date of the order.

6] Rule accordingly. No costs.

                  JUDGE                           JUDGE
Rvjalit

                                                           Digitally signed
                                                           by Rajesh Jalit
                                                 Rajesh    Date:
                                                 Jalit     2021.02.08
                                                           18:05:13
                                                           +0530