Madhukar Shripati Gite And ... vs State Of Mah., Thr. Pso Tq ...
2021 Latest Caselaw 2522 Bom

                                                                                    1                                               Cri.W.P.999.2019.odt



                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH : NAGPUR
                                   CRIMINAL WRIT PETITION NO. 999 OF 2019
                                                       Madhukar Shripati Gite and Anr.,
                                                                                  ..VS..
           State of Maharashtra, through Police Station Officer, Lakhandur, Dist. Bhandara.
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Office Notes, Office Memoranda of Coram,                                                                                   Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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                                               Shri A. A. Dhawas, Advocate for the petitioners.
                                               Shri S. M. Ghodeswar, Addl.P.P. for the respondent.


                                                                       CORAM : SUNIL B. SHUKRE AND
                                                                               AVINASH G. GHAROTE, JJ.

DATED : 08.02.2021

Heard.

In the judgment dated 26.09.2019 delivered in Special (Child) Criminal Case No.23 of 2017, there is a direction given to the Superintendent of the Court of Special Judge, (POCSO, Act) Bhandara regarding filing of complaint against Suresh Narsuji Dhobale, P.I. and Madhukar Shripati Gite, P.I. It is not known whether the Superintendent of the Court has filed the complaint and complied with the direction so given in the judgment dated 26.09.2019. Learned Principal District Judge, Bhandara to sent a report in this regard along with copy of the complaint filed by the Superintendent of the said Court.

Stand over after two weeks.

                                                                         JUDGE                                                          JUDGE

Kirtak