Ganpat Ghisulal Lohar And Anr vs The State Of Maharashtra And Anr
2021 Latest Caselaw 2368 Bom

Citation : 2021 Latest Caselaw 2368 Bom
Judgement Date : 4 February, 2021

Bombay High Court

Ganpat Ghisulal Lohar And Anr vs The State Of Maharashtra And Anr on 4 February, 2021

Bench: S.S. Shinde, Manish Pitale

           Digitally
           signed by
           Vishwanath                                   1/1                     66-APEAL-326-2020.doc
Vishwanath S. Sherla
S. Sherla  Date:
           2021.02.05
           11:53:19
           +0530            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CRIMINAL APPELLATE JURISDICTION

                                      CRIMINAL APPEAL NO. 326 OF 2020

              Ganpat Ghisulal Lohar & Anr.                           ...Appellants

                        Versus

              The State of Maharashtra & Anr.                        ...Respondents
                                                        ...
              Mr. Vikas Shivarkar for Appellants.
              Mr. Deepak Thakare, PP a/w. Mr. K.V. Saste, APP for Respondent-State.
              Mr. Karansingh Rajput appointed advocate for Respondent No. 2.
                                                  ...

                                               CORAM : S. S. SHINDE &
                                                       MANISH PITALE, JJ.

DATE : FEBRUARY 4, 2021.

P.C.:

. Heard. Reserved for judgment.

( MANISH PITALE, J.) (S. S. SHINDE, J.)

Bhagyawant Punde

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