Ganpati Ramraj Birajdar And ... vs The Executive Engineer Minor ...
2021 Latest Caselaw 2355 Bom

                                        1 [950 - C.A. 8688.2020 in F.A. 369.2016]


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    BENCH AT AURANGABAD

           950 CIVIL APPLICATION NO.8688 OF 2020
                IN FA/369/2016 WITH CA/22/2021
                IN FA/339/2016 WITH CA/23/2021
                IN FA/341/2016 WITH CA/8689/2020
                IN FA/366/2016 WITH CA/24/2021
                IN FA/340/2016 WITH CA/8690/2020
                IN FA/367/2016

                    GANPATI RAMRAJ BIRAJDAR AND OTHERS
                         VERSUS
                    THE EXECUTIVE ENGINEER MINOR IRRIGATION
                    DIVISION OSMANABAD AND OTHERS
                               ......
                    Mr. M.R.Malpani h/f Mr. A.B.Kale,
                    Advocate for Applicants.
                    Mr. U.P.Giri, Advocate for R - 1.
                    Mr. P.M.Kulkarni, A.G.P. for R - 2 & 3.
                               ......
                               CORAM : V.L.ACHLIYA, J.

                               DATE         : 04/02/2021
                               ......


           ORAL ORDER :

1. Learned counsel for respondent No. 1/appellant seeks adjournment to go through the Judgment and Order dated 17/01/2019 passed by this Court in First Appeal No. 684 of 2012 with connected Appeals challenging the same Award by the State Govt.

2. List the Appeals for admission on the point of maintainability in view of decision in First Appeal No. 684 of 2012 with connected Appeals.

2 [950 - C.A. 8688.2020 in F.A. 369.2016]

3. S.O. 22/02/2021 [high on board].

[V.L.ACHLIYA] JUDGE KNP