The Executive Engineer Osmanabad ... vs Bhagyashri Hanmantrao Ambar And ...
2021 Latest Caselaw 2354 Bom

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

                     916 WRIT PETITION NO.2297 OF 2021

        THE EXECUTIVE ENGINEER OSMANABAD MEDIUM
               PROJECT DIVISION, OSMANABAD
                              VERSUS
        BHAGYASHRI HANMANTRAO AMBAR AND OTHERS
                                 ...
           Advocate for Petitioner : Mr. Rajale Gulab B.
              AGP for Respondents: Mr. R D Sanap
                                 ...
                    CORAM : V.K. JADHAV, J.

Dated: February 04, 2021 ...

PER COURT :-

The learned counsel for the petitioner is directed to

place on record the copy of the original award so also the

copy of the judgment passed in frst appeal Stamp No.17978

of 2009 preferred by the State of Maharashtra against the

enhancement of the compensation as awarded by the

reference court. The learned counsel for the petitioner is

also directed to place on record any document indicating that

the petitioner is the acquiring body. Stand over to 17 th

March, 2021.

( V.K. JADHAV, J. ) ...

aaa/-