Rakesh Prakash Jain And Anr vs Shweta Rakesh Jain And Anr
2021 Latest Caselaw 2347 Bom

Citation : 2021 Latest Caselaw 2347 Bom
Judgement Date : 4 February, 2021

Bombay High Court

Rakesh Prakash Jain And Anr vs Shweta Rakesh Jain And Anr on 4 February, 2021

Bench: S.S. Shinde, Manish Pitale

                                1/1               80 Cri. WP-144.21.odt


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION
         CRIMINAL WRIT PETITION NO.144 OF 2021

Rakesh Prakash Jain & Anr.                 ..                 Petitioners

               Vs.

Shweta Rakesh Jain & Anr.                  ..                Respondents

                               ...
Mr. Vinod V. Kashid for the petitioners.

Mr. Abdul Shaikh for respondent No.1.

Ms. S.D. Shinde, A.P.P. for the State.

Mr. D.P. Singh for respondent Nos.1 and 2.

The petitioners and respondent No.1 are present in the court.
                              ...

                                  CORAM: S.S. SHINDE &
                                         MANISH PITALE, JJ.

DATED : 04TH FEBRUARY, 2021. P.C:-

1. Heard.

3. Reserved for judgment.

(MANISH PITALE, J.) (S.S. SHINDE, J.)

AJN

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