Anita Rajinder Rishi vs Deepak Pandurang Pawar And Mukesh ...
2021 Latest Caselaw 2244 Bom

                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  ORDINARY ORIGINAL CIVIL JURISDICTION

                                                        CHAMBER SUMMONS NO.35 OF 2020
                                                                       IN
                                          COMMERCIAL EXECUTION APPLICATION NO.252 OF 2019
                                                                       IN
                                                      SUMMONS FOR JUDGMENT NO.39 OF 2017
                                                                       IN
                                                        COMMERCIAL SUIT NO.140 OF 2017
                               Mukesh Nenshi Gala                              ... Applicant-Intervenor
                               In the matter between
                               Anita Rajinder Rishi                            ... Plaintiff-Judg. Creditor
                                      Vs.
                               Deepak Pandurang Pawar                          ... Defendant-Judg. Debtor
                                      And
                               The Learned Sheriff                             ... Respondent


                               Mr. Bhavik Manek, with Mr. Vishal Jathar, i/by MDP & Partners, for the
                               Applicant-Intervenor.
                               Mr. Prathamesh Kamat, with Ms. Bency Ramakrishnan, i/by Mr. Akash
                               Menon, for the Plaintiff-Judgment Creditor.
                               Mr. Girish Thakur for the Defendant-Judgment Debtor.


                                                                               CORAM : A. K. MENON, J.

DATED : 3RD FEBRUARY 2021. P.C. :

1. By consent, stand over to 16th February 2021.

2. In the meantime, the statement made on behalf of the plaintiff, as recorded in the order dated 27 th September 2019, to continue till 17 th February 2021.

(A. K. MENON, J.)

Sneha 46-CHSCD-35-2020.doc Digitally signed by Sneha A. Dixit

A. Dixit Date: 2021.02.04 14:44:35 +0530 Dixit