Neumec Development And Allied ... vs Capital First Ltd. Now Known As ...
2021 Latest Caselaw 2083 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             ORDINARY ORIGINAL CIVIL JURISDICTION


                                            INTERIM APPLICATION (L) NO.6077 OF 2020
                                                                  IN
                            COMMERCIAL EXECUTION APPLICATION (L) NO.5077 OF 2020
                                                                  IN
                                                COMMERCIAL SUIT NO.346 OF 2018


                       Neumec Development & Allied Services
                       Pvt. Ltd. & Ors.                                  .. Applicants/Org. Judgment
                                                                         Debtors no.1 & 4 to 7
                                v/s.
                       Capital First Limited
                       now known as IDFC First Bank Ltd. & Ors. .. Respondents/Org.Plaintiffs



                       Ms. Kausar Banatwala i/b. Vaishali Dholakia for the applicants.
                       Mr. Shashank Trivedi i/b. Naik Naik & Co. for respondent no.1.


                                                                    CORAM : A. K. MENON, J.

DATED : 1ST FEBRUARY, 2021. P.C. :

Wrongly on board.

(A. K. MENON, J.)

Digitally signed by

Sandhya Sandhya Wadhwa Wadhwa Date:

2021.02.02 17:16:42 +0530

20.ial-6077-20.doc wadhwa