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Shanklesha Constructions And 5 ... vs Saifee Developers Private ...
2021 Latest Caselaw 2081 Bom

Citation : 2021 Latest Caselaw 2081 Bom
Judgement Date : 1 February, 2021

Bombay High Court
Shanklesha Constructions And 5 ... vs Saifee Developers Private ... on 1 February, 2021
Bench: G.S. Patel
                        8-IAL-5976-202 IN CARBP-1060-201 WITH RPCDL-4687-2020 IN CARBP-1060-
                                                                                   2019.DOCX




                   Shephali



                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                     IN ITS COMMERCIAL DIVISION
                              INTERIM APPLICATION (L) NO. 5946 OF 2020
                                                        IN
                        COMM ARBITRATION PETITION NO. 1060 OF 2019
                                                       WITH
                     COMM DIVISION REVIEW PETITION (L) NO. 4687 OF 2020
                                                        IN
                     COMMERCIAL ARBITRATION PETITION NO. 1060 OF 2019



Shephali            Saifee Developers Pvt Ltd                                    ...Petitioner
Mormare                    Versus
Digitally signed
by Shephali
                    Shanklesha Constructions & Ors                          ...Respondents

Mormare Date: 2021.02.03 11:13:43 +0530

Mr Kiran Bhide, with Z Jariwala and S Jariwala, i/b Dua Associates, for the Petitioner. Mr Mayur Khandeparkar, with Ativ Patel & Darshit Jain, i/b AVP Partners, for the Respondents. Mr Akash Singh, i/b Ashok M Saraogi, for Respondent No. 3 in CARBP/1060/19.

                                            CORAM:           G.S. PATEL, J
                                            DATED:           1st February 2021
                    PC:-


1. Reserved for Judgment.

1st February 2021 8-IAL-5976-202 IN CARBP-1060-201 WITH RPCDL-4687-2020 IN CARBP-1060-

2019.DOCX

2. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production of a digitally signed copy of this order.

(G. S. PATEL, J)

1st February 2021

 
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