Iftekar S/O Shahezad Hussain And ... vs Vakil Ansari And Another
2021 Latest Caselaw 2079 Bom

Citation : 2021 Latest Caselaw 2079 Bom
Judgement Date : 1 February, 2021

Bombay High Court

Iftekar S/O Shahezad Hussain And ... vs Vakil Ansari And Another on 1 February, 2021

Bench: A.S. Chandurkar, Nitin B. Suryawanshi

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          FAMILY COURT APPEAL NO. 11 OF 2017

 Iftekar S/o Shahezad Hussain And Another                ....PETITIONER
              V/S
 Vakil Ansari And Another                              ....RESPONDENT

SHABANA H. DIWAN for Petitioner MASOOD SHAREEF for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE NITIN B. SURYAWANSHI, JJ DATE : 1st February, 2021 P.C. :

Heard Mrs. Shabana Diwan, Adv. for Appellant., Mr. Masood Shareef, Adv. for Respondent No.1 & 2 & Ms. Poonam Moon, Adv. for R-3 in FCA/12/2017. CLOSED FOR JUDGMENT ALONGWITH FCA/12/2017..