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Jayant Nilkanthrao Bhalerao ... vs Babasaheb Jayant Aute And Others
2021 Latest Caselaw 17889 Bom

Citation : 2021 Latest Caselaw 17889 Bom
Judgement Date : 22 December, 2021

Bombay High Court
Jayant Nilkanthrao Bhalerao ... vs Babasaheb Jayant Aute And Others on 22 December, 2021
Bench: S.V. Gangapurwala, S. G. Dige
                                             1
                                                                       14447.21WP

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                        908 WRIT PETITION NO.14447 OF 2021

                     JAYANT NILKANTHRAO BHALERAO (PATIL)
                                        VERSUS
                        BABASAHEB JAYANT AUTE & OTHERS
                                           ...
                      Advocate for the petitioner : Mr.S.S.Shaikh
                       AGP for Respondent-State : Mr.S.K.Tambe
                                           ...

                                 CORAM : S.V.GANGAPURWALA &
                                         S.G.DIGE, JJ.

DATE : 22.12.2021 P.C. :

1] Learned AGP, on instructions, submits that the appeal filed by the petitioner is closed for orders and the order will be delivered before 31st December, 2021.

2] In view of that, the Tahsildar may proceed further depending upon the judgment that may be delivered by the Appellate Authority.

3] Writ Petition is disposed of. No costs.

[S.G.DIGE, J.] [S.V.GANGAPURWALA, J.]

DDC

 
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