Citation : 2021 Latest Caselaw 17820 Bom
Judgement Date : 22 December, 2021
909-928
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
909 WRIT PETITION NO.9103 OF 2021
SHAILESH SHIVPRASAD KABRA
VERSUS
THE UNION OF INDIA THROUGH SECRETARY AND
OTHERS
...
WITH
910 WRIT PETITION NO.9240 OF 2021
SHAILESH SHIVPRASAD KABRA
VERSUS
THE UNION OF INDIA THROUGH ITS SECRETARY AND
OTHERS
...
WITH
911 WRIT PETITION NO.9454 OF 2021
BELA KISHOR VARMA
VERSUS
THE UNION OF INDIA THROUGH ITS SECRETARY AND
OTHERS
...
WITH
912 WRIT PETITION NO.9461 OF 2021
SHAILESH SHIVPRASAD KABRA
VERSUS
THE UNION OF INDIA AND OTHERS
...
WITH
913 WRIT PETITION NO.9480 OF 2021
SHAILESH SHIVPRASAD KABRA
VERSUS
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909-928
(2)
THE UNION OF INDIA AND OTHERS
...
WITH
914 WRIT PETITION NO.9654 OF 2021
KISHOR SUMESHCHANDRA VARMA
VERSUS
THE UNION OF INDIA AND OTHERS
...
WITH
915 WRIT PETITION NO.9687 OF 2021
GOPAL MOHANRAO JADHAV
VERSUS
THE UNION OF INDIA AND OTHERS
...
WITH
916 WRIT PETITION NO.9688 OF 2021
GOPAL MOHANRAO JADHAV
VERSUS
THE UNION OF INDIA AND OTHERS
...
WITH
917 WRIT PETITION NO.9841 OF 2021
GOPAL MOHANRAO JADHAV
VERSUS
THE UNION OF INDIA AND OTHERS
...
WITH
918 WRIT PETITION NO.9842 OF 2021
GOPAL MOHANRAO JADHAV
VERSUS
THE UNION OF INDIAN AND OTHERS
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909-928
(3)
...
WITH
919 WRIT PETITION NO.9867 OF 2021
WITH WP/9845/2021
PRADIP TUKARAM KOKADWAR
VERSUS
UNION OF INDIA THR ITS SECRETARY AND OTHERS
...
WITH
920 WRIT PETITION NO.9985 OF 2021
RAGHAVENDRA SHRIPATRAO JOSHI
VERSUS
OFFICE OF THE INCOME TAX OFFICER AND OTHERS
...
WITH
921 WRIT PETITION NO.9990 OF 2021
RATHI STEEL AND METAL PRIVATE LIMITED THROUGH
ITS AUTHORISED OFFICER
VERSUS
OFFICE OF THE INCOME TAX OFFICER AND OTHERS
...
WITH
922 WRIT PETITION NO.10003 OF 2021
SHEETAL ASHISH BHALA
VERSUS
OFFICE OF THE INCOME TAX OFFICER AND OTHERS
...
WITH
923 WRIT PETITION NO.10094 OF 2021
ASHISH JUGALKISHOR BHALA
VERSUS
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909-928
(4)
OFFICE OF THE INCOME TAX OFFICER AND OTHERS
...
WITH
924 WRIT PETITION NO.10095 OF 2021
METAROLLS ISPAT PRIVATE LIMITED THROUGH ITS
AUTHORISED OFFICER
VERSUS
OFFICE OF THE INCOME TAX OFFICER AND OTHERS
...
WITH
925 WRIT PETITION NO.10096 OF 2021
DWARKAPRASAD BHIKULAL SONI
VERSUS
OFFICE OF THE INCOME TAX OFFICER AND OTHERS
...
WITH
926 WRIT PETITION NO.13556 OF 2021
SARANG ASHOKKUMAR MUNDADA
VERSUS
THE UNION OF INDIA AND OTHERS
...
WITH
927 WRIT PETITION NO.13557 OF 2021
SARANG ASHOKKUMAR MUNDADA
VERSUS
THE UNION OF INDIA AND OTHERS
...
WITH
928 WRIT PETITION NO.13568 OF 2021
SARANG ASHOKKUMAR MUNDADA
VERSUS
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909-928
(5)
THE UNION OF INDIA AND OTHERS
...
Mr A. N. Sikchi, Advocate for petitioners in Sr. Nos. 920, 921,
922, 923, 924, 925 ;
Mr A. G. Talhar, ASGI for respondent No.1;
Mr Alok Sharma, Advocate for respondent Nos.2 & 3
CORAM : RAVINDRA V. GHUGE
AND
S. G. MEHARE, JJ.
DATE : 22nd December, 2021
PER COURT:
1. The learned Advocate for the petitioners submits that even
the Delhi High Court has delivered a judgment on 15/12/2021 in
about 1350 matters (Mon Mohan Kohli Vs. Assistant
Commissioner of Income Tax and connected matters), 2021
SCC Online Del 5250, vide which, the case of the assessee has
been accepted.
2. The learned Advocates representing the respondents submit
that the Principal Seat of this Court is dealing with the matter and
a hearing is scheduled on 20/01/2022. They, therefore, pray for an
adjournment.
3. By way of a last chance, we permit the learned ASGI to file
an affidavit-in-reply, on or before 14/01/2022.
909-928
4. We are listing these matters on 07/02/2022.
5. Interim relief granted earlier, to continue.
(S. G. MEHARE, J.) (RAVINDRA V. GHUGE, J.)
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