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Krishna Sunil Shinde vs The State Of Maharashtra And Anr
2021 Latest Caselaw 17799 Bom

Citation : 2021 Latest Caselaw 17799 Bom
Judgement Date : 21 December, 2021

Bombay High Court

Krishna Sunil Shinde vs The State Of Maharashtra And Anr on 21 December, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1625 OF 2020

 Krishna Sunil Shinde                                      ....APPLICANT
             V/S
 The State Of Maharashtra And Anr.                      ....RESPONDENT

MAHENDRA NANDLAL SANDHYANSHIV for Applicant H.J.Dedhia APP for Respondent/State Shilpa Gajane for R.No.2

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 21st December, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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Krishna Sunil Shinde vs The State Of Maharashtra And Anr
2021 Latest Caselaw 17799 Bom

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Krishna Sunil Shinde vs The State Of Maharashtra And Anr2021 Latest Caselaw 17799 Bom

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Krishna Sunil Shinde vs The State Of Maharashtra And Anr
2021 Latest Caselaw 17799 Bom