Ramesh Kedarmal Modi vs Ahuja Properties And Developers ...
2021 Latest Caselaw 17790 Bom

                                                                                  39-sj-40-2021.doc




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                 SUMMONS FOR JUDGMENT NO.40 OF 2021
                                                IN
                              COMMERCIAL SUMMARY SUIT (L) NO.3714 OF 2021

                   Ramesh Kedarmal Modi                                 ...Plaintiff
VISHAL
SUBHASH                       vs.
PAREKAR            M/s. Ahuja Properties and Developers and Ors.        ...Defendants
Digitally signed
by VISHAL
SUBHASH            Mrs. Sunanda Kumbhat, for the Plaintiff.
PAREKAR
Date: 2021.12.22
10:59:58 +0530
                   Mr. Zal Andhyarujina a/w. Mr. Shrey Sancheti i/b. Madhukar Mulay,
                   for the Defendants.

                                            CORAM :    N. J. JAMADAR, J.

DATE : DECEMBER 21, 2021

P.C.:

. Heard the learned counsel for the parties.

2. List Summons for Judgment for hearing on 7th January, 2022

(HOB).

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1