Savita Ravindra Badgujar And ... vs Paras Sunderji Dedhia And Anr
2021 Latest Caselaw 17788 Bom

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                ORDINARY ORIGINAL CIVIL JURISDICTION

                                                  INTERIM APPLICATION NO.1232 OF 2020
                                                                        IN
                                        EXECUTION APPLICATION (LODGING) NO.441 OF 2020
                                                                        IN
                                                               SUIT NO.1236 OF 2018

                           Savita Ravindra Badgujar and Anr.                    .. Applicants-Decree Holders
                                          Vs.
                           Paras Sunderji Dedhia and Anr.                       .. Defendants-Judg. Debtors


                           Mr. Malcolm Siganporia, with Ms. Kinjal Upadhyay, i/by Mr. Jayesh R. Vyas,
                           for the Applicants-Plaintiffs-Decree Holders.

                           Mr. Prashant Chande, with Mr. J.K. Shah and Mr. Tanmay Rane, i/by R.J. Law,
                           for the Defendants-Judgment Debtors.


                                                                         CORAM : A. K. MENON, J.

DATE : 21ST DECEMBER, 2021.

P.C. :

By consent, stand over to 4th January 2022.

(A.K. MENON, J.)

Digitally signed SNEHA by SNEHA ABHAY DIXIT 16-IA-1232-2020 & APP(L)-24085-2021.doc ABHAY Date:

DIXIT 2021.12.22 17:15:23 +0530 Dixit