Abc vs The State Of Maharashtra
2021 Latest Caselaw 17707 Bom

Citation : 2021 Latest Caselaw 17707 Bom
Judgement Date : 20 December, 2021

Bombay High Court

Abc vs The State Of Maharashtra on 20 December, 2021

Bench: S. K. Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 4466 OF 2021

 Abc                                                      ....PETITIONER
             V/S
 The State Of Maharashtra                               ....RESPONDENT

Mr. Ganesh Gole i/by Aarif Ali M. Ali for Petitioner Mr. A. R. Patil APP-State/Res 1 PI Manoj Satarkar Airport Police Station Mrs. P.P. Thakare, Probation Officer and Dr. N.N. Rajpathak , Medical Officer- Navjeevan Mahila Vasatigruha, Deonar

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 20th December, 2021 P.C. :