Lalit Lalchand Thakur vs The State Of Maharashtra
2021 Latest Caselaw 17701 Bom

Citation : 2021 Latest Caselaw 17701 Bom
Judgement Date : 20 December, 2021

Bombay High Court

Lalit Lalchand Thakur vs The State Of Maharashtra on 20 December, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 3405 OF 2021

 Lalit Lalchand Thakur                                     ....APPLICANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

Mr. Ajinkya Badar for Applicant Mrs. P.P.Shinde APP for Respondent/State

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 20th December, 2021 P.C. :