Sanjaykumar Parshuram ... vs The State Of Maharashtra
2021 Latest Caselaw 17685 Bom

Citation : 2021 Latest Caselaw 17685 Bom
Judgement Date : 20 December, 2021

Bombay High Court

Sanjaykumar Parshuram ... vs The State Of Maharashtra on 20 December, 2021

Bench: M. G. Sewlikar

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    BENCH AT AURANGABAD

      19 CRIMINAL REVISION APPLICATION NO.107 OF 2019

           SANJAYKUMAR PARSHURAM YEHALEGAONKAR
                           VERSUS
                 THE STATE OF MAHARASHTRA


Shri. B. S. Kudale, Advocate for the applicant
Shri. G. O. Wattamwar, APP for the respondent/State


                                       CORAM : M. G. SEWLIKAR, J.

DATED : 20th DECEMBER, 2021

PER COURT :-

Both the counsel have made the submissions. They seek

time for citing judgments. Only for citing judgments, stand over till

23rd December, 2021.



                                               [M. G. SEWLIKAR, J.]



ssp




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