Citation : 2021 Latest Caselaw 17606 Bom
Judgement Date : 17 December, 2021
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3905 OF 2000
Ku.nanda Dhanraj Moundekar. ....PETITIONER
V/S
The State Of Mah. And Another. ....RESPONDENT
A. DHAWAS for Petitioner MRS. S. JACHAK, AGP for Respondent No.1 & 2.
CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 17th December, 2021 P.C. :
Heard Mr. Anil Dhawas, Adv. for Petitioner, Mrs. S. Jachak, AGP for Respondent No.1 & 2. S.O. to 18/12/2021 FOR JUDGMENT.
( FOR REGISTRAR JUDICIAL )
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