Sau. Shilpa Gajananrao Kale And ... vs Sau. Sunita Babusingh Chavan And ...
2021 Latest Caselaw 17590 Bom

                                                                                                                                           fa654.21 53
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                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                  NAGPUR BENCH, NAGPUR

                                                  FA NO.654/2021
                                         Sau.Shilpa Gajananrao Kale and anr
                                                        ..vs..
                                        Sua.Sunita Babusingh Chavan and ors

...................................................................................................................................................................
Office Notes, Office Memoranda of Coram,
appearances, Court orders or directions                                                        Court's or Judge's Order
and Registrar's orders
...................................................................................................................................................................
                                 None for appellants.

                                                           CORAM                    : V.M.DESHPANDE, J.

DATED : DECEMBER 17, 2021

1. Learned counsel Shri S.S.Patil for appellants is absent.

2. By this appeal, appellants are challenging judgment and award dated 16.10.2019 passed by learned Member, Motor Accident Claims Tribunal, Amravati.

3. Admit.

4. Record and proceedings be called for.

JUDGE Digitally !! BRW !! signed by BHUSHAN BHUSHAN RANA RANA WANKHEDE WANKHEDE Date:

2021.12.18 15:58:32 +0530

...../-