Citation : 2021 Latest Caselaw 17577 Bom
Judgement Date : 16 December, 2021
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 4075 OF 2021
Shantaram Dattatraya Pokharkar ....APPLICANT
V/S
The State Of Maharashtra ....RESPONDENT
Sudeep Pasbola a/w. Ayush Pasbola for Applicant Smt.M.M.Deshpande APP for Respondent/State
CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 16th December, 2021 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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