Mahesh Madhav Yelleboinwad vs Dinkar J. Pawra Joint ...
2021 Latest Caselaw 17571 Bom

                                            1
                                                                          712.21CP

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                     911 CONTEMPT PETITION NO.712 OF 2021
                       IN WRIT PETITION NO.6904 OF 2021

                      MAHESH MADHAV YELLEBOINWAD
                                       VERSUS
                    DINKAR J. PAWRA JOINT COMMISSIONER
                                          ...
                 Advocate for the petitioner : Mr.G.K.Chinchole h/f.
                                  Mr.S.M.Vibhute
                     AGP for Respondent-State : Mr.S.K.Tambe
                                          ...
                              CORAM : S.V.GANGAPURWALA &
                                         S.G.DIGE, JJ.

DATE : 16.12.2021 P.C. :

1] It is submitted that the matter has been finally heard on 7th December, 2021. The Committee shall pass the final judgment on 20th December, 2021.

2] In the light of that, Contempt Petition is disposed of. No costs.

[S.G.DIGE, J.] [S.V.GANGAPURWALA, J.]

DDC