Ashok Kumar Kothari And 5 Ors vs Sanwarlal Agarwal And 4 Ors
2021 Latest Caselaw 17568 Bom

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                ORDINARY ORIGINAL CIVIL JURISDICTION

                                         INTERIM APPLICATION (LODGING) NO.28981 OF 2021
                                                         ALONG WITH
                                        INTERIM APPLICATION (LODGING) NO.28331 OF 2021
                                                               IN
                                       EXECUTION APPLICATION (LODGING) NO.1713 OF 2019
                                                               IN
                                               NOTICE OF MOTION NO.1916 OF 2019
                                                               IN
                                                      SUIT NO.844 OF 2019

                           Ashok Kumar Kothari and Ors.                      .. Applicants-Plaintiffs
                                          Vs.
                           Sanwarlal Agarwal and Ors.                        .. Defendants-Judg. Debtors


                           Mr. Vishal Kanade, i/by Mr. Jamshed Ansari, for the Applicants-Plaintiffs-
                           Judgment Creditors.

                           None for the Defendants-Judgment Debtors.


                                                                      CORAM : A. K. MENON, J.

DATE : 16TH DECEMBER, 2021.

P.C. :

At the request of Mr. Kanade, stand over to 21 st December 2021 "for

ad-interim reliefs".

(A.K. MENON, J.)

Digitally signed

SNEHA 23-IAL-28981-2021 & IAL-28331-2021.doc by SNEHA ABHAY DIXIT ABHAY Date:

2021.12.18 DIXIT 14:06:37 +0530 Dixit