Umesh Kambale vs The State Of Maharashtra
2021 Latest Caselaw 17499 Bom

Citation : 2021 Latest Caselaw 17499 Bom
Judgement Date : 15 December, 2021

Bombay High Court

Umesh Kambale vs The State Of Maharashtra on 15 December, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 3667 OF 2021

 Umesh Kambale                                             ....APPLICANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

Mr. Meghdeep Milind Oak for Applicant Mr. H.J. Dedhia APP for Respondent/State

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 15th December, 2021 P.C. :