Aziz Amirali Ghesani And Anr vs Ibrahim Currim And Sons And 3 Ors
2021 Latest Caselaw 17497 Bom

                                                                                       38-sj-59-2021.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                        SUMMONS FOR JUDGMENT NO.59 OF 2021
                                                       IN
                                           COMMERCIAL SUIT NO.56 OF 2021

                      Aziz Amirali Ghesani and Another                       ...Plaintiffs
VISHAL                          vs.
SUBHASH               Ibrahim Currim and Sons and Others                     ...Defendants
PAREKAR
Digitally signed by   Mr. Rashmin Khandekar, Ms. Karishni Khanna i/b. Mr. Amit
VISHAL SUBHASH
PAREKAR               Tungare a/w. Ms. Jill Rodricks and Mr. Vinee Jain, for the Plaintiffs.
Date: 2021.12.15
17:49:42 +0530        Mr. Zain Mookhi a/w. Ms. Vinay Maniar, Ms. Janhavi Doshi, Ms. A.
                      Mishra i/b. Maniar Srivastava Associates, for Defendant No. 2.
                      Mr. Jamsheed Master i/b. Natasha Bhot, for Defendant No. 3.
                      Mr. Purazar Fouzdar a/w. Mr.Radhika M., for Defendant No. 4.

                                                CORAM :    N. J. JAMADAR, J.

DATE : DECEMBER 15, 2021

P.C.:

. Heard the learned counsel for the plaintiff.

2. Part heard.

3. List on 21st December, 2021 for hearing.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1