Raghunath Bhanudas Kamble vs The State Of Maharashtra
2021 Latest Caselaw 17493 Bom

Citation : 2021 Latest Caselaw 17493 Bom
Judgement Date : 15 December, 2021

Bombay High Court

Raghunath Bhanudas Kamble vs The State Of Maharashtra on 15 December, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 155 OF 2021

 Raghunath Bhanudas Kamble                                 ....APPLICANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

Mr. Aniket Nikam, Mr. Amit Icham, Mr. Piyush Toshnival, Mr. Ashish Satpute i/b VIVEK N. AROTE for Applicant ANIESH S. JADHAV (APPOINTED ADVOCATE) FOR MRS. ABC RESP. NO. 2 for Respondent

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 15th December, 2021 P.C. :