Abaso Dhondiram Katkar (Gal ... vs Rukmini Dhondiram Katkar
2021 Latest Caselaw 17486 Bom

Citation : 2021 Latest Caselaw 17486 Bom
Judgement Date : 15 December, 2021

Bombay High Court

Abaso Dhondiram Katkar (Gal ... vs Rukmini Dhondiram Katkar on 15 December, 2021

Bench: A.S. Gadkari

                  ssm                                              1          17-sa421.18.doc

                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                       CIVIL APPELLATE JURISDICTION

                                      SECOND APPEAL NO. 421 OF 2018

                                                     WITH

                                           CAS NO. 974 OF 2018
                                                    IN
                                      SECOND APPEAL NO. 421 OF 2018

            Abaso Dhondiram Katkar & Ors.                              .....Appellants/
                                                                       Applicants.

                     Vs.

            Rukmini Dhondiram Katkar & Ors.                            .....Respondents.

            Adv. Prabhanjan Gujar for the Appellants/Applicants.

                                                 CORAM :      A. S. GADKARI, J.

DATE : 15th DECEMBER, 2021.

P.C.:-

Leave to amend to annex correct photocopies of the impugned

Judgment and Order.

2 Necessary amendment be carried out within a period of three

weeks from today.

Stand over to 12th January, 2022.

(A.S. GADKARI, J.)

Digitally signed SANJIV by SANJIV SHARNAPPA SHARNAPPA MASHALKAR MASHALKAR Date: 2021.12.16 14:06:55 +0530