Rajesh Gupta And Anr vs Vedarambh Properties Llp And 7 Ors
2021 Latest Caselaw 17479 Bom

                                                                               24. Sj-33-2021-in- Comss-11-2021.doc




                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                             IN ITS COMMERCIAL DIVISION

                                            SUMMONS FOR JUDGMENT NO. 33 OF 2021
                                                           IN
                                           COMMERCIAL SUMMARY SUIT No. 11 OF 2021

                        Rajesh Gupta And Anr.                                    ...Applicants/
                                                                                 Plaintiffs
                                             Versus
                        Vedarambh Properties L.L.P. and Ors.                     ...Defendants

                        Mr. Vivek Kantawala a/w Mr. Amey Patil, Mr. Shanay Bafna i/by
                        M/s. Vivek Kantawala & Co., for the Plaintiff.
                        Mr. Jamsheed Master a/w G. D'souza i/by Diamondwala & Co., for
                        the Defendant Nos. 1 & 2.


                                                      CORAM :    N. J. JAMADAR, J.

DATE : 15th DECEMBER, 2021.

P.C.:

1. Heard the learned counsel for the parties.

2. At the request of the counsel for the defendant, list on

6th January, 2022.

(N. J. JAMADAR, J.)

Digitally signed by SAJAKALI SAJAKALI LIYAKAT LIYAKAT JAMADAR Sajakali Jamadar ...1 Date:

JAMADAR 2021.12.16 10:58:00 +0530