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Yogesh Chandrakant Doke vs The State Of Maharashtra And Anr
2021 Latest Caselaw 17412 Bom

Citation : 2021 Latest Caselaw 17412 Bom
Judgement Date : 14 December, 2021

Bombay High Court
Yogesh Chandrakant Doke vs The State Of Maharashtra And Anr on 14 December, 2021
Bench: S. K. Shinde
                                               10. Appeal-317-2019.doc




                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CRIMINAL APPELLATE JURISDICTION


                      Criminal Appeal No. 317 / 2019

      Yogesh Chandrakant Doke                              ..    Appellant
                     Versus.
      The State of Maharashtra and Anr.                    ..    Respondents



                                 ****

Mr. Ganesh Bhujbal, Advocate for the Appellant. Mr. Y.M. Nakhawa, APP for State.

Mr. Samir M. Suryawanshi i/by Balvendra Singh, Advocate for Respondent No.2.

****

CORAM : SANDEEP K. SHINDE J.

DATE : 14th DECEMBER,2021.

P.C. : -

1. Mr. Bhujbal, learned Counsel for the Appellant on

instructions, submits that the Complainant's caste

certificate has been challenged before the Caste Scrutiny

Committee, at Pune, and Scrutiny Committee, is likely to

deliver the judgment by end of December, 2021. In that

view of the matter, stand over to 14th January, 2022.

Najeeb..                                                                   1/2
                                                         10. Appeal-317-2019.doc



      2.   Mr.    Nakhawa,     learned             Prosecutor,      on    instructions

      submits that charge-sheet has been filed.                           Statement is

      accepted.



3. This Court on 27th February, 2019 granted interim pre-

arrest protection to the Appellant. It is in-force till

date. List the appeal for further consideration on 14th

January, 2022. Interim protection shall continue to

operate till the next date.




                                                   (SANDEEP K. SHINDE, J.)




                               Digitally signed
                               by MOHAMMAD
                    MOHAMMAD   NAJEEB
                    NAJEEB     MOHAMMAD
                    MOHAMMAD   QAYYUM
                    QAYYUM     Date:
                               2021.12.15
                               10:24:20 +0530




Najeeb..                                                                          2/2
 

 
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