Vida Jewellery L..L.C, U.A.E vs Rajesh Kumar Pratapbhai Soni ...
2021 Latest Caselaw 17409 Bom

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION


            Digitally signed
            by RUPALI
                                             NOTICE (L) NO. 12767 OF 2021
            RAJESH


                                                           IN
RUPALI      WAKODIKAR
RAJESH      Date:
WAKODIKAR   2021.12.16
            11:20:35


                               COMMERCIAL EXECUTION APPLICATION NO. 15 OF 2021
            +0530




               Vida Jewellery L.L.C.U.A.E.                         .. Applicant/Decree Holder
                               v/s.
               Rajesh Kumar Pratapbhai Soni
               Pratabbhai Naranadas Soni                           .. Judgment Debtor
                               and
               Bank of Baroda & Ors.                               .. Garnishees


               Ms. Nidhi Singh i/b India Law LLP for the Applicant.

               Mr. Omkar A. Wable for the Respondent.


                                                       CORAM : A. K. MENON, J.

DATED : 14TH DECEMBER, 2021.

P.C. :

1. Rejoinder to be filed within one week from today.

2. Stand over to 10th January, 2022.

(A. K. MENON, J.)

26. N(L) 12767-2021.doc Wakodikar