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Solar Industries India Ltd., Thr. ... vs The Commissioner, Central ...
2021 Latest Caselaw 17348 Bom

Citation : 2021 Latest Caselaw 17348 Bom
Judgement Date : 13 December, 2021

Bombay High Court
Solar Industries India Ltd., Thr. ... vs The Commissioner, Central ... on 13 December, 2021
Bench: A.S. Chandurkar, G. A. Sanap
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          CENTRAL EXCISE APEAL NO. 12 OF 2019

 Solar Industries India Ltd., Thr. Consi. Attorney,....PETITIONER
 Shri Sandeep Mandhaniya, Chief Manager
 (accounts
              V/S
 The Commissioner, Central Excise, Customs ....RESPONDENT

And Service Tax, Nagpur

PRAVIN PRAKASHRAO DESHMUKH for Petitioner S.S.KHEDKAR, MS.SANGEETA MISHRA (ON DELAY) for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 13th December, 2021 P.C. :

S.O. to 20/12/2021 FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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