Muazzam Maqsood Bhaiji And Anr vs The State Of Maharashtra
2021 Latest Caselaw 17276 Bom

Citation : 2021 Latest Caselaw 17276 Bom
Judgement Date : 10 December, 2021

Bombay High Court

Muazzam Maqsood Bhaiji And Anr vs The State Of Maharashtra on 10 December, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

  CR. ANTICIPATORY BAIL APPLN. NO. 1742 OF 2021

 Muazzam Maqsood Bhaiji And Anr                            ....APPLICANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

Mr. Rizwan Merchant a/w Faisal F. Shaikh i/b Sanjana Pardeshi for Applicant Mrs. Anamika Malhotra APP for Respondent / State Mr. Sandeep R. Karnik for R.No.2

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 10th December, 2021 P.C. :