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Suryakant Kisan Pawar vs Deputy Collector, Mumbai And Anr
2021 Latest Caselaw 17258 Bom

Citation : 2021 Latest Caselaw 17258 Bom
Judgement Date : 10 December, 2021

Bombay High Court
Suryakant Kisan Pawar vs Deputy Collector, Mumbai And Anr on 10 December, 2021
Bench: G. S. Kulkarni
                                                                            7-wp 2141-19.doc
           Digitally signed
PRAJAKTA   by PRAJAKTA
           SAGAR VARTAK
SAGAR      Date:
VARTAK     2021.12.10
           17:02:30 +0530




Prajakta Vartak
                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       ORDINARY ORIGINAL CIVIL JURISDICTION

                                           WRIT PETITION NO.2141 OF 2019

                    Suryakant Kisan Pawar                               ...Petitioner
                         V/s.
                    Deputy Collector, Mumbai & Anr.                     ...Respondents
                                                           -----

                    Mr. Akshay Petkar with Mr. Aniket Mali for Petitioner.
                    Mr. Himanshu Takke, AGP for Respondent No.1.
                    Mr. P. R. Yadav with Mr. Saumitra Salunke for Respondent No.2.
                                                        -----

                                                      CORAM :      G. S. KULKARNI, J.

DATE : DECEMBER 10, 2021.

PC :

1. Heard arguments on this petition.

2. Judgment reserved.

(G. S. KULKARNI, J.)

 
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