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Sandip Sadashiv Bhadekar vs The State Of Maharashtra
2021 Latest Caselaw 17224 Bom

Citation : 2021 Latest Caselaw 17224 Bom
Judgement Date : 9 December, 2021

Bombay High Court

Sandip Sadashiv Bhadekar vs The State Of Maharashtra on 9 December, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 3885 OF 2021

 Arjun Sandip Bhadekar                                    ....APPLICANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 3877 OF 2021

Sandip Sadashiv Bhadekar ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

Tushar Narayan Sonawane for Applicant in both BA's Smt.P.P.Shinde APP for Respondent/State

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 9th December, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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Sandip Sadashiv Bhadekar vs The State Of Maharashtra
2021 Latest Caselaw 17224 Bom

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Sandip Sadashiv Bhadekar vs The State Of Maharashtra
2021 Latest Caselaw 17224 Bom