Masumi Overseas Pvt Ltd And Anr vs The State Trading Corporation Of ...
2021 Latest Caselaw 17132 Bom

          Digitally signed by
SWAROOP   SWAROOP
SHARAD    SHARAD PHADKE

PHADKE
          Date: 2021.12.08
          20:57:34 +0530                                                     4 IA 398 OF 2019-2.doc

                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         ORDINARY ORIGINAL CIVIL JURISDICTION
                           INTERIM APPLICATION NO.398 OF 2019
                                          IN
                             COMM. APPEAL (L) NO.451 OF 2019
                                          IN
                          SUMMONS FOR JUDGMENT NO.91 OF 2012
                                          IN
                            COMM. SUMMARY SUIT NO.6 OF 2011

Masumi Overseas Pvt. Ltd. and Anr.                        ...     Applicants
       Versus
The State Trading Corporation of
India Ltd. and Anr.                                       ...   Respondents

Mr. Harihar Bhave with Ms. Rupa Bhave, Ms. Divya Menon, Mr. Rawat, Ms. Ria
Jhaveri i/by Bhave and Co., for Appellants/Applicants.
Ms. L.M.Kenkins i/by LMJ Law Practice, for Respondents.
Mr. Shatrughan Chauhan, Dy. Official Liquidator, present.
                                CORAM:       S.J. KATHAWALLA &
                                             MILIND N. JADHAV, JJ.

DATE: 8th DECEMBER, 2021

P.C.:

1. Stand over to 9th December, 2021.

( MILIND N. JADHAV, J. )                                        ( S.J.KATHAWALLA, J. )




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