Alnesh Akil Somji vs The State Of Maharashtra
2021 Latest Caselaw 17049 Bom

Citation : 2021 Latest Caselaw 17049 Bom
Judgement Date : 7 December, 2021

Bombay High Court

Alnesh Akil Somji vs The State Of Maharashtra on 7 December, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

  CR. ANTICIPATORY BAIL APPLN. NO. 2857 OF 2021

 Alnesh Akil Somji                                        ....APPLICANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

Mr. Subodh Desai a/w Mr. Kartik Gard a/w Mr. Ajay Vazirani, Mr Ameya Deosthale, Mr. Sahil Namavati i/b Lexicon Law Partners for Applicant Mrs P. P. Shinde APP for Respondent State

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 7th December, 2021 P.C. :