Bikash Baran Biswas vs The State Of Maharashtra
2021 Latest Caselaw 17035 Bom

Citation : 2021 Latest Caselaw 17035 Bom
Judgement Date : 7 December, 2021

Bombay High Court

Bikash Baran Biswas vs The State Of Maharashtra on 7 December, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2665 OF 2021

 Bikash Baran Biswas                                      ....APPLICANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

Rajesh Annasaheb Tekale a/w Mr. Shrikant Pandhare for Applicant Mr. H.J. Dedhia APP for Respondent State

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 7th December, 2021 P.C. :