Smt. Latika U. Karande vs Welfare Commissioner, ...
2021 Latest Caselaw 17016 Bom

                                                                                                       (1)                                                  27.wp110.2019

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  NAGPUR BENCH : NAGPUR

                                                             WRIT PETITION NO.110 OF 2019

                                                                           Latika Umaji Karande
                                                                                                Vs.
               Welfare Commissioner Maharashtra Kamgar Kalyan Mandal, Mumbai Girni
                             Kamgar Krida Bhavan, Mumbai and others
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           Office Notes, Office Memoranda of Coram,                                                                      Court's or Judge's orders
           appearances, Court's orders of directions
           and Registrar's orders
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                       Ms. R. D. Raskar, Advocate for petitioner.
                       Mr. S. A. Ashirgade, Addl. G. P. for respondent Nos.1, 2 and 4.
                       Ms. K. K. Pathak, Advocate for respondent Nos.3.


                                                                                       CORAM :                     AVINASH G. GHAROTE, J.

DATE : 07/12/2021

Heard Ms. Raskar, learned counsel for the petitioner and Ms. Pathak, learned counsel for the respondent No.3.

Ms. Pathak, learned counsel, submits that similar issue as arised in the present petition had been considered and decided by this Court in Writ Petition No. 7097 of 2014, Dr. Panjabrao Krishi Vidyapeeth Vs. Dattopant s/o Lalchandsa Bhavsar on 02.09.2015, however, the implementation of the said judgment has been stayed by the Hon'ble Apex Court in petition for Special Leave to Appeal (c) No.1979 of 2016, considering which, list the matter after eight weeks.

JUDGE Digitally signed byANANT R SARKATE Signing Date:07.12.2021 Sarkate 19:05