Karan Jalindar Bhole vs The State Of Maharashtra
2021 Latest Caselaw 16962 Bom

Citation : 2021 Latest Caselaw 16962 Bom
Judgement Date : 6 December, 2021

Bombay High Court

Karan Jalindar Bhole vs The State Of Maharashtra on 6 December, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 3607 OF 2021

 Karan Jalindar Bhole                                     ....APPLICANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

PIYUSH R. TOSHNIVAL for Applicant Mrs. P.P. Shinde APP for Respondent-State

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 6th December, 2021 P.C. :