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The Pr. Commissioner Of Income ... vs M/S Goldline Pharmaceuticals, ...
2021 Latest Caselaw 16949 Bom

Citation : 2021 Latest Caselaw 16949 Bom
Judgement Date : 6 December, 2021

Bombay High Court
The Pr. Commissioner Of Income ... vs M/S Goldline Pharmaceuticals, ... on 6 December, 2021
Bench: A.S. Chandurkar, G. A. Sanap
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

             INCOME TAX APPEAL NO. 41 OF 2019

 The Pr. Commissioner Of Income Tax-3, Nagpur   ....PETITIONER
             V/S
 M/s Goldline Pharmaceuticals, Pvt. Ltd., Nagpur
                                             ....RESPONDENT

ABHISHEK BHOOT with S.N. BHATTAD for Appellant. S.C. & RACHIT THAKAR for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 6th December, 2021 P.C. :

Heard S/Shri Abhishek Bhoot with S.N. Bhattad, Advs. for Appellant, S/Shri SC & Rachit Thakar, Adv. for Respondent. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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