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Satyendra Chandra Chatterjee vs Bengali Education Society Thr. ...
2021 Latest Caselaw 16948 Bom

Citation : 2021 Latest Caselaw 16948 Bom
Judgement Date : 6 December, 2021

Bombay High Court
Satyendra Chandra Chatterjee vs Bengali Education Society Thr. ... on 6 December, 2021
Bench: A.S. Chandurkar, G. A. Sanap
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          LETTER PATENT APPEAL NO. 30 OF 2014
                          In
              WRIT PETITION 3805 OF 1999

 Satyendra Chandra Chatterjee                    ....PETITIONER
            V/S
 Bengali Education Society Thr. Its Secty. And....RESPONDENT

Ors

A.M. GHARE with AA KATHANE for Appellant. MRS. S. JACHAK, AGP for Respondent No.4.

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 6th December, 2021 P.C. :

Heard Mr. A.M. Ghare with Mr. A.A. Kathane, Adv. for Appellant, Mrs. S. Jachak, AGP for Respondent No.4, S.O. to 07/12/2021 FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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