Punjab National Bank ... vs Naresh Malhotra And Anr
2021 Latest Caselaw 16946 Bom

                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                     ORDINARY ORIGINAL CIVIL JURISDICTION


RUPALI
            Digitally signed
            by RUPALI
            RAJESH
            WAKODIKAR
                                                  INTERIM APPLICATION (L) NO. 11153 OF 2021
RAJESH


                                                                      IN
            Date:
WAKODIKAR   2021.12.06
            17:03:07
            +0530




                                   COMMERCIAL EXECUTION APPLICATION (L) NO. 11151 OF 2021


                               Punjab Nataional Bank (International)
                               Limited                                      .. Applicant/Decree Holder
                                        v/s.
                               Naresh Malhotra and Anr.                     .. Respondents/Judg.Debtors



                               Ms. Neha Mehta i/b M/s. M.T.Miskita & Co. for the Applicant/Decree
                               Holder.

                               Mr. S. Shamim i/b S. Shamim & Co. for the Respondents/Judgment
                               Debtor.


                                                                  CORAM : A. K. MENON, J.

DATED : 6TH DECEMBER, 2021.

P.C. :

At the request of learned Advocate for the applicant who states

that Counsel is unable to attend today, liberty to apply.

(A. K. MENON, J.)

30. IA(L) 11153-2021.odt Wakodikar