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Solar Industries India Ltd., Thr. ... vs The Commissioner, Central ...
2021 Latest Caselaw 16942 Bom

Citation : 2021 Latest Caselaw 16942 Bom
Judgement Date : 6 December, 2021

Bombay High Court
Solar Industries India Ltd., Thr. ... vs The Commissioner, Central ... on 6 December, 2021
Bench: A.S. Chandurkar, G. A. Sanap
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          CENTRAL EXCISE APEAL NO. 12 OF 2019

 Solar Industries India Ltd., Thr. Consi. Attorney,....PETITIONER
 Shri Sandeep Mandhaniya, Chief Manager
 (accounts
              V/S
 The Commissioner, Central Excise, Customs ....RESPONDENT

And Service Tax, Nagpur

G. SAWAL for Petitioner S.N. BHATTAD for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 6th December, 2021 P.C. :

Heard Mr. Gopal Sawal, Adv. for Appellant, Mr. S.N. Bhattad, Adv. for Respondent. S.O. 13/12/2021 FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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