Aditi Shirish Dulewad vs Dinkar J. Pawra, Joint ...
2021 Latest Caselaw 16940 Bom

                                            1
                                                                          656.21CP

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                      43 CONTEMPT PETITION NO.656 OF 2021
                        IN WRIT PETITION NO.6904 OF 2021

                            ADITI SHIRISH DULEWAD
                                       VERSUS
                    DINKAR J.PAWRA, JOINT COMMISSIONER
                                          ...
                 Advocate for the petitioner : Mr.G.K.Chinchole h/f.
                                  Mr.S.M.Vibhute
                   Addl.G.P. for Respondent-State : Mr.P.S.Patil
                                          ...
                              CORAM : S.V.GANGAPURWALA &
                                         S.G.DIGE, JJ.

DATE : 06.12.2021

P.C. :

1] Heard learned counsel for the petitioner.

2] Learned AGP, on instructions, submits that the matter is heard and is closed for judgment. The judgment will be delivered within three [3] days.

3] In view of the said statement, Contempt Petition is disposed of.

[S.G.DIGE, J.] [S.V.GANGAPURWALA, J.]

DDC