Rushikesh Deepak Chavan And Anr vs State Of Maharashtra Through ...
2021 Latest Caselaw 16827 Bom

Citation : 2021 Latest Caselaw 16827 Bom
Judgement Date : 3 December, 2021

Bombay High Court

Rushikesh Deepak Chavan And Anr vs State Of Maharashtra Through ... on 3 December, 2021

Bench: R.D. Dhanuka, Abhay Ahuja

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9864 OF 2018

 Rushikesh Deepak Chavan And Anr                ....PETITIONER
            V/S
 State Of Maharashtra Through Secretary , Tribal
                                             ....RESPONDENT

Development Dept. And Ors

Mr R K Mendadkar along with Mr T V Jadhav Advocates for the Petitioner for Petitioner Mrs P J Gavhane - AGP for R No. 1 to 4; Mr Sameer P Khedekar Advocate for R No. 7.

CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 3rd December, 2021 P.C. :