Aban Offshore Ltd. And Anr vs Union Of India And Anr
2021 Latest Caselaw 16755 Bom

                                                                 2-WP-1794-2017

                Pdp


                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION

                                  WRIT PETITION NO. 1794 OF 2017
                                              WITH
                               INTERIM APPLICATION NO. 1006 OF 2021

                       Aban Offshore Ltd. & Anr.                  .. Petitioners

                                  Vs.

                       Union of India & Ors.                      .. Respondents

                       Mr. V. Sridharan, Senior Advocate a/w Mr. Yogesh Patki a/w Mrs.
                       Rashna Khan and Ms. Poorva Garg i/by Mulla & Mulla and
                       Craigie Blunt and Caroe for petitioners.
                       Mr. Pradeep S. Jetly, Senior Advocate a/w Mr. J. B. Mishra for
                       respondent nos.1 and 2.
                       Mr. D. P. Singh for respondent no.3

                                        C0RAM: DIPANKAR DATTA, CJ &
                                               M. S. KARNIK, J.

DATE: DECEMBER 2, 2021

PC:

Hearing concluded; judgment is reserved.

(M. S. KARNIK, J.) (CHIEF JUSTICE)

Digitally signed by PRAVIN PRAVIN DASHARATH DASHARATH PANDIT PANDIT Date:

2021.12.02 18:59:15 +0530