Jwaladutta Jankidas Huf vs Jayant Bhavanji Soni And Anr
2021 Latest Caselaw 16748 Bom

                                                        18-SJL16105-21INCOMSS80-21.DOC

                                                                                   Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION


                             SUMMONS FOR JUDGMENT (L) NO. 16105 OF 2021
                                              IN
                                 COMM SUMMARY SUIT NO. 80 OF 2021

                      Jwaladutta Jankidas HUF                                 ...Plaintiff
                                           Versus
                      Jayant Bhavaji Soni & ors.                           ...Defendants

                      Mrs. Sunanda Kumbhat, a/w Kunal R. Kumbhat, Ankita
                           Manjrekar, for the Plaintiff.
                      Mr. R. Narula, i/b M/s. Jhangiani, Narula & Asso., for the
                           Defendants.

                                                CORAM:     N. J. JAMADAR, J.

DATED : 2nd DECEMBER, 2021 PC:-

1. Heard the learned Counsels for the parties.

2. Stand over to 14th December, 2021.

[N. J. JAMADAR, J.] SANTOSH SUBHASH KULKARNI Digitally signed by SANTOSH SUBHASH KULKARNI Date: 2021.12.03 10:19:58 +0530